Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 2] [Section 46] [Entire Act]

State of Tamilnadu - Subsection

Section 46(3) in Annamalai University Act, 2013

(3)A person appointed as Head of the Department shall hold office as such for a period of three years and shall be eligible for reappointment.