Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 36] [Entire Act] State of Bihar - Subsection Section 36(c) in The Bihar Private Forest Act, 1947 (c)power to issue a search warrant under the [Code of Criminal Procedure, 1898 (V of 1998)] [See, now Code of Criminal Procedure, 1973.]; and
