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Himachal Pradesh High Court

Sudha Batta vs . Himachal Pradesh Staff on 11 January, 2023

Bench: Sabina, Sushil Kukreja

Sudha Batta Vs. Himachal Pradesh Staff Selection Commission, Hamirpur, H.P. & .

Others.

Execution Petition No.1 of 2023 11.01.2023 Present: Mr. M.C. Verma, Advocate, for the petitioner.

Mr. Sanjeev Kumar Motta, Advocate, for respondent No.1.

r to Mr. I.N. Mehta, Senior Additional Advocate General, Mr. Vishal Panwar, Additional Advocate General, with Ms. Seema Sharma, Deputy Advocate General, for respondents No.2 & 3.

Mr. Atul G. God, Advocate, for respondent No.4.

List again on 31st March, 2023.

.

(Sabina) Judge (Sushil Kukreja) Judge 11th January, 2023 (Pathania) ::: Downloaded on - 12/01/2023 20:34:07 :::CIS