Himachal Pradesh High Court
Sudha Batta vs . Himachal Pradesh Staff on 11 January, 2023
Bench: Sabina, Sushil Kukreja
Sudha Batta Vs. Himachal Pradesh Staff Selection Commission, Hamirpur, H.P. & .
Others.
Execution Petition No.1 of 2023 11.01.2023 Present: Mr. M.C. Verma, Advocate, for the petitioner.
Mr. Sanjeev Kumar Motta, Advocate, for respondent No.1.
r to Mr. I.N. Mehta, Senior Additional Advocate General, Mr. Vishal Panwar, Additional Advocate General, with Ms. Seema Sharma, Deputy Advocate General, for respondents No.2 & 3.
Mr. Atul G. God, Advocate, for respondent No.4.
List again on 31st March, 2023.
.
(Sabina) Judge (Sushil Kukreja) Judge 11th January, 2023 (Pathania) ::: Downloaded on - 12/01/2023 20:34:07 :::CIS