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Union of India - Section

Section 10 in The Bureau of Energy Efficiency (Certification Procedures for Energy Managers) Regulations, 2010

10. Validity of certification. -

The certification made under regulation 8 shall be valid for a period of five years and renewable after every five years on an application made to the Bureau in Form V: Provided that no such renewal shall be made unless the Certified Energy Manager has attended a short-term refresher training course conducted by the Bureau or the agency, as the case may be, and has produced a certificate of participation issued in that behalf.