Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 80(1)] [Section 80] [Entire Act]

State of Tripura - Subsection

Section 80(1)(i) in The Tripura Co-operative Societies Rules, 1976

(i)the attendance of the parties to the disputes and of witnesses, if any; and