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[Cites 0, Cited by 0] [Section 116(2)] [Section 116] [Entire Act]

State of Assam - Subsection

Section 116(2)(b) in Assam Urban Water Supply and Sewerage Board Act, 1985

(b)Terms and conditions of appointment and service and the scales of pay of officers and employees of the Board including the payment of travelling and daily allowances in respect of journeys undertaken by such officers and employees of the Board;