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[Cites 0, Cited by 0] [Section 12(6)] [Section 12] [Entire Act]

State of Assam - Subsection

Section 12(6)(a) in The Assam Factories Service Rules, 1990

(a)consider the list preferred by the Board for promotion to the post of Chief Inspector of Factories, Joint Chief Inspector of Factories and Senior Inspector of Factories along with character rolls and personal file of the employees and approve the list unless any change is considered necessary. If the Appointing Authority considers it necessary to make any change in the list received from the Board, he shall inform the Board of the changes proposed and after taking into account the comments, if any, of the Board may approve the list finally with such modification, if any, as may be in his opinion just and proper.