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State of Haryana - Section

Section 35 in Guru Jambheshwar University Hisar Act, 1995

35. Repeal and Savings.

(1)All properties, movable and immovable and all the interests of whatsoever nature and kind therein, vested in the Kurukshetra University, Post Graduate Regional Centre, Hisar and the courses run thereunder and the posts created, filled before the commencement of this Act shall vest in the University.
(2)All debts, obligations and liabilities incurred, all contracts entered into and all matters and things engaged to be done in respect of Post Graduate Regional Centre, Hisar shall be deemed to have been incurred, entered into, or engaged to be done by, with or for the University.The Schedule(Statutes of Guru Jambheshwar University, Hisar)(See section 21)