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[Cites 0, Cited by 0] [Section 62(5)] [Section 62] [Entire Act]

Union of India - Subsection

Section 62(5)(c) in The Central Reserve Police Force Rules, 1955

(c)Ordinarily, only those men shall be considered for inclusion in List A who have passed the prescribed course for Drill Instructors and are sufficiently educated to be able to read and write Hindi, Roman and Hindi numerals. Higher educational qualification is necessary for promotion above the rank of Head Constable, but the normal standard shall be Third Class for promotion from Constable to Lance Naik and second class from Naik to Head Constable. A man selected for promotion should have initiative, power and leadership, the makings of an officer. Men on promotion list for Naiks and above shall be on probation for at least one year and names of those on the list who do not come upto the required standard shall be removed thereof from time to time. Entry of names in Lists A, B and C shall be made by the Commandant and in Lists D and E by the Commandant with the approval of the Deputy Inspector-General of Police and Inspector-General of Police respectively.