Supreme Court - Daily Orders
The State Of Uttar Pradesh vs M/S Ramdev Trading Company on 27 July, 2018
Bench: A.K. Sikri, Ashok Bhushan
ITEM NO.32 COURT NO.5 SECTION XI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 18781/2018
(Arising out of impugned final judgment and order dated 30-11-2017
in WT No. 779/2017 passed by the High Court Of Judicature At
Allahabad)
THE STATE OF UTTAR PRADESH & ORS. Petitioner(s)
VERSUS
M/S RAMDEV TRADING COMPANY & ANR. Respondent(s)
(FOR ADMISSION and I.R. and IA No.83797/2018-EXEMPTION FROM FILING
O.T. )
Date : 27-07-2018 This matter was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE A.K. SIKRI
HON'BLE MR. JUSTICE ASHOK BHUSHAN
For Petitioner(s) Mr. Sanjay Kumar Tyagi, AOR
Mr. Chandra Shekhar Suman, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
The Special Leave Petition is dismissed.
Pending application(s), if any, stands disposed of accordingly.
(ASHWANI THAKUR) (RAJINDER KAUR) COURT MASTER (SH) COURT MASTER Signature Not Verified Digitally signed by ASHWANI KUMAR Date: 2018.07.28 11:00:23 IST Reason: