Om Prakash Bhandari & Ors. vs . Lac & Ors. on 16 March, 2023

[Cites 0, Cited by 1]

Om Prakash Bhandari & ors. vs. LAC & ors.

RFA No.560/2011

16.3.2023 Present: Mr. Karan Singh Kanwar, Advocate, for the appellants.

Mr. B.N. Sharma, Mr. Raj Kumar Negi, Addl. AGs, Mr. R.P. Singh, Ms. Leena Guleria and Ms. Avni Kochhar, Dy. AGs, for respondents No.1 and 2.

r to Mr. V.B. Verma, Central Counsel, for respondent No.3.

Government At the request of learned counsel for the appellants, list after two weeks.

(Sushil Kukreja) Judge 16th March, 2023 (CS) ::: Downloaded on - 16/03/2023 20:38:12 :::CIS

Legal Document View