Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1] [Entire Act] State of Gujarat - Subsection Section 1(3) in The Gandhidham (Development and Control on Erection of Buildings) Act, 1957 (3)It shall come in to force on such date as the State Government may, by notification in the Official Gazette, appoint.
