Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 68N] [Entire Act] Union of India - Subsection Section 68N(2) in The Employees' Provident Funds Scheme, 1952 (2)[ No advance shall be paid to the member under sub-paragraph (1) unless he produces a self declaration to that effect.]
