Section 1(iv) in Tamil Nadu Legislative Assembly Travelling Allowance Rules, 1955
(iv)[ "Committee" means a Committee appointed or elected by the Assembly or nominated by the Speaker under the rules of the Assembly and includes a Select Committee, but does not include any Committee appointed by the State Government;] [Vide G. O. Ms.No. 479, Public (Establishment-I and Legislature), dated the 22nd April 1992.]
