Madhya Pradesh High Court
Smt. Sarita @ Bhoori Bai vs Gyan Singh Dangi on 11 August, 2015
M.A.NO.826/2015 11-08-2015 Shri Raghavendra Dixit, Advocate for the appellants. Issue notice to the respondents boht, on admission and
l.A.No.3760/2015, an application for stay, on payment of process fee within three working days, returnable within three weeks. (Rohit Arya) Judge bl-