Section 20(1) in U.P. Irrigation Department Mechanical Engineers (Subordinate) Service Rules, 1992
(1)Subject to the provisions of sub-rule (3) a probationer shall be confirmed in his appointment at the end of the period of probation or the extended period of probation if-(a)his work and conduct is reported to be satisfactory;(b)his integrity is certified;(c)he has successfully order gone the prescribed training, if any; and(d)the Appointing Authority is satisfied that he is otherwise fit for confirmation.
