Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 26(2)] [Section 26] [Entire Act] State of Arunachal Pradesh - Subsection Section 26(2)(l) in Arunachal Pradesh Property Rights to Slum Dwellers Act, 2012 (l)Any other matter which is required to be, or may be prescribed, or in respect of which provision is to be, or may be, made by rules.