Supreme Court - Daily Orders
Mauvin Godinho vs The State Of Goa on 17 October, 2014
ITEM NO.8 REGISTRAR COURT. 2 SECTION IIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR M K HANJURA
Criminal Appeal No(s). 315/2011
MAUVIN GODINHO Appellant(s)
VERSUS
STATE OF GOA Respondent(s)
WITH
Crl.A. No. 311/2011
(With Office Report)
Crl.A. No. 312/2011
(With Office Report)
Crl.A. No. 313/2011
(With Office Report)
Crl.A. No. 314/2011
(With Office Report)
Date : 17/10/2014 This appeal was called on for hearing today.
For Appellant(s)
Mr. Chander Shekhar Ashri,Adv.
Ms. Triveni Potekar, Adv.
Ms. Binu Tamta,Adv.
Ms. Asha Gopalan Nair,Adv.
Mr. Umesh Kumar Khaitan,Adv.
Ms. Rohina Nath, Adv.
For Respondent(s)
Ms. A. Subhashini,Adv.
UPON hearing the counsel the Court made the following
O R D E R
Signature Not Verified What gets revealed from the perusal of the office Digitally signed by Madhu Grover Date: 2014.10.18 13:11:00 IST Reason: report is that although by Order dated 07.08.2014 of this Court six weeks time, as last chance, was given to the learned counsel for the parties to file the additional Contd....2 Item No.8 - 2 - documents, yet they have not done the needful so far. Viewed in that context, the matter shall be processed for listing before the Hon'ble Court under the rules.
(M K HANJURA) Registrar PS