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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Tamilnadu - Subsection

Section 5(1) in Tamil Nadu Manual Workers (Construction Workers) Welfare Scheme, 1994

(1)Any manual worker may register his name with the Board [through the Labour Officer (Social Security Scheme) of the respective District] [Inserted by G.O. Ms. No. 122, dated 24.10.2008, published dated 31.10.2008.] for the purpose of the scheme.