Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11] [Entire Act] Union of India - Subsection Section 11(4) in The Narcotic Drugs and Psychotropic Substances (Regulation of Controlled Substances) Order, 2013 (4)The No Objection Certificate for import issued by the Narcotics Commissioner shall be valid for a single consignment only.
