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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Tamilnadu - Subsection

Section 4(b) in Peraringnar Anna Centenary Co-operative Milk Producers Welfare Fund Rules, 2010

(b)The Committee may, from time to time and at their discretion, decide the number of societies, to which the Fund may be extended having regard to financial and other considerations. The Committee shall also have the right to defer payment of assistance, at their discretion after recording the reasons;