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[Cites 0, Cited by 0] [Section 2(4)] [Section 2] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 2(4)(b) in Jammu and Kashmir Shops and Establishments Act, 1966

(b)an insurance company, joint stock company, bank, brokers office and exchange, but does not include factory, shop, residential hotel, restaurant, eating house, theatre or other place of public amusement or entertainment;