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[Cites 1, Cited by 1]

Himachal Pradesh High Court

Pankaj Kumar vs . H.P. University & Ors. on 11 May, 2022

Author: Sandeep Sharma

Bench: Sandeep Sharma

Pankaj Kumar vs. H.P. University & Ors.

CWP No. 2919 of 2022 .

11.05.2022 Present: Mr. Surender Verma and Ms. Bharti Mehta, Advocates, for the petitioner.

Mr. Surender Verma, Advocate, for the respondents.

CWP No. 2919 of 2022 & CMP No.5613 of 2022 Issue notice. Mr. Surender Verma, learned Advocate, accepts notice for all the respondents.

List on 23.05.2022. In the meantime, learned counsel for the respondents may seek instructions as to the decision taken by University on proposal of the Departmental Council for increasing of the vacant seats.

( Mohammad Rafiq ) Chief Justice ( Sandeep Sharma ) Judge May 11, 2022 (reena) ::: Downloaded on - 11/05/2022 20:07:14 :::CIS