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[Cites 0, Cited by 0] [Section 14(3)] [Section 14] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 14(3)(c) in Securities and Exchange Board of India (Registrars to an issue and Share Transfer Agents) Regulations, 1993

(c)such other records as may be specified by the Board for carrying out the activities as share transfer agents.