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State of Madhya Pradesh - Section

Section 1 in The M.P. Panchayat Contract Service (Indian System of Medicine Unani and Homeopathy) Rules, 1999

1. Short title and commencement.

(1)These rules may be called the Madhya Pradesh Panchayat Contract Service (Indian System of Medicine Unani andjlomeopathy) Rules, 1999.
(2)They shall come into force with effect from the date of their Final publication in the "Madhya Pradesh Gazette".