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[Cites 0, Cited by 0] [Section 227(3)] [Section 227] [Entire Act]

Union of India - Subsection

Section 227(3)(b) in The Dedicated Freight Corridor Railway General Rules, 2018

(b)if the two portions cannot be coupled, the Loco pilot and the Assistant Loco pilot shall take action as per the provisions prescribed under rules 228.