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Delhi High Court - Orders

Karamveer vs Wazir Singh on 11 November, 2020

Author: Suresh Kumar Kait

Bench: Suresh Kumar Kait

$~15
*      IN THE HIGH COURT OF DELHI AT NEW DELHI
+      CRL.M.C. 2198/2020 & CRL.M.A. 15632-34/2020
       KARAMVEER                                         ..... Petitioner
                         Through      Mr. Mohit Siwach, Adv.

                         versus

       WAZIR SINGH                                       ..... Respondent
                         Through      None.

       CORAM:
       HON'BLE MR. JUSTICE SURESH KUMAR KAIT
                    ORDER

% 11.11.2020 The hearing has been conducted through video conferencing.

1. Notice issued.

2. On taking steps, let notice be served upon respondent, returnable on 22.12.2020.

3. Till further order, proceedings before the Trial Court shall remain stayed.

4. The order be uploaded on the website forthwith.

SURESH KUMAR KAIT, J NOVEMBER 11, 2020/ab CRL.M.C. 2198/2020 Page 1 of 1