Delhi High Court - Orders
Karamveer vs Wazir Singh on 11 November, 2020
Author: Suresh Kumar Kait
Bench: Suresh Kumar Kait
$~15
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.M.C. 2198/2020 & CRL.M.A. 15632-34/2020
KARAMVEER ..... Petitioner
Through Mr. Mohit Siwach, Adv.
versus
WAZIR SINGH ..... Respondent
Through None.
CORAM:
HON'BLE MR. JUSTICE SURESH KUMAR KAIT
ORDER
% 11.11.2020 The hearing has been conducted through video conferencing.
1. Notice issued.
2. On taking steps, let notice be served upon respondent, returnable on 22.12.2020.
3. Till further order, proceedings before the Trial Court shall remain stayed.
4. The order be uploaded on the website forthwith.
SURESH KUMAR KAIT, J NOVEMBER 11, 2020/ab CRL.M.C. 2198/2020 Page 1 of 1