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[Cites 0, Cited by 0] [Section 81(7)] [Section 81] [Entire Act]

NCT Delhi - Subsection

Section 81(7)(b) in Delhi Motor Vehicles Rules, 1993

(b)The tour operator/travel agent/excursion agent, etc., in case of firm shall exhibit the licence at a prominent place in the office and the licence shall be made available for the inspection by any officer authorized by the licensing authority.