Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Section 3(2)] [Section 3] [Entire Act]

State of West Bengal - Subsection

Section 3(2)(c) in The West Bengal Molasses Control Act, 1973

(c)for regulating by license, permits or otherwise the storage, transport, distribution, disposal, acquisition, use or consumption of molasses;