Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 26(1)] [Section 26] [Entire Act] State of Maharashtra - Subsection Section 26(1)(i) in Maharashtra Public Trust Rules, 1951 (i)a statement explaining how the proposed scheme is necessary in the interest of the proper management or administration of the public trust.