Section 19 in The U.P. Subordinate Forest (Rangers, Deputy Rangers and Foresters) Service Rules, 1951
19. Pay.
- The scales of [pay] [Scale of pay will be applicable subject to revised scale of pay issued from time to time by the Government.] admissible to persons appointed to a post in the cadre of the service, whether in a substantive or in an officiating capacity or as a temporary measure shall be as follows :(i)Forest Rangers - Rs. 120-8-200-E.B.-10-300.(ii)Deputy Rangers - Rs. 75-5-120.(iii)Foresters - Rs. 60-3-90-4-110.
