Andhra Pradesh High Court - Amravati
Rai Krishnaveni vs The State Of Ap on 26 August, 2020
Author: Ninala Jayasurya
Bench: Ninala Jayasurya
Between :- IN THE HIGH COURT OF ANDHRA PRADESH AT AMARAVATI_ (SPECIAL ORIGINAL JURISDICTION) WEDNESDAY, THE TWENTY SIXTH DAY OF AUGUST TWO THOUSAND AND TWENTY :PRESENT: Le aie fey Tp THE HONOURABLE SRI JUSTICE NINALA JAYASURYA ~~ (. i bie i, WRIT PETITION No. 10316 of 2020" Yo 1. Rai Krishnaveni, W/o Asirivadu, Hindu, aged about 40 years R/o H.No.40-22" Ayyavaripeta Village, H/o Srikurmam, Cara Mandal, Srikakulam District. 2. Yagati Lilithamma, W/o Purushottam, Hindu, aged about 43 years, R/o H.No. 10-110/a, Ayyavaripeta Village, H/o Srihumiam, Gara Mandal, Srikakulam District. 3. Rai Laxmi, W/o Rai Nageswara Rao, Hindu, aged about 28 years, R/o H.No. 10- 62, Ayyavaripeta Village, H/o Srikurmam, Cara Mandal, Srihakulam District. 4. Labba Rohini, W/o Ramu, Hindu, aged about 39 years, R/o H.No. 10-78, Ayyavaripeta Village, H/o Srikurmam, Gara Mandal, Srihattulam District. 5. Laveti Ademma @ Adilahshmi, W/o Yarraiah, Hindu, aged about 44 years, R/o H.No. 10-103, Ayyavaripeta Village, H/o Srikurrnam, Gara Mandal, Srikakulam District. 6. Baratam Jagadamba, W/o Apparao, Hindu, aged about 65 years, R/o HN.10-83, Ayyavaripeta Village, H/o Srikurmam, Gara Mandal, Srikakulam District. 7. Uradanda Thavitamma, W/o Ramu, Hindu, aged about 49 years, R/o H.No.10- 55, Ayyavaripeta Village, H/o Srikurmam, Gara Mandal, Srikakulam District. 8. Labba Rajeswari, W/o Laxmana Rao, Hindu, aged about 41 years, R/o H.No. 10- 56, Ayyavaripeta Village, H/o Srikurmam, Gara Mandal, Srikakulam District. - 9, Labba Saraswathi, w/o Ramu, Hindu, aged about 45 years, R/o H.No. 10-66, Ayyavaripeta Village, H/o Srikurmam, Gara Mandal, Srikakulam District. 10.Labba Appala Narasamma, W/o Apparao, Hindu, aged about 55 years, Rio H.No. 10-69, Ayyavaripeta Village, H/o Srikurmam, Gara Mandal, Srikakulam District. 11.Laveti Ramanamma, W/o Sitaram, Hindu, aged about 40 years, Rio. Ayyavaripeta Village, H/o Srikurmam, Gara Mandal, Srikakulam District. 12.Laveti Lakshmi @ Adilakshmi, W/o Apparao, Hindu, aged about 39 years, R/o H.No. 10-66, Ayyavaripeta Village, H/o Srikurmam, Cara Mandal, Srikakulam District. 13.Simma Santhamma, W/o Sriramulu, Hindu, aged about 49 years, R/o H.No. 10- 119, Ayyavaripeta Village, H/o Srikurmam, Gara Mandal, Srikakulam District. 14.Simma Sarojanamma, W/o late Suryanarayana Rao, Hindu, aged about 55 years, R/o H.No. 13-23, Ayyavaripeta Village, H/o Srikurmam, Gara Mandal, Srikakulam District. 15.Simma Suramma, W/o Adinarayana, Hindu, aged about 49 years, Rio H.No.10- 121, Ayyavaripeta Village, Hio Srikurmam, Gara Mandal, Srikakulam District. 16.Simma Lakshmi, W/o Apparao, Hindu, aged about 49 years, R/o H.No. 10-18, Ayyavaripeta Village, H/o Srikurmam, Cara Mandal, Srikakulam District. 17.Simma Bodemma, W/o Ramarao, Hindu, aged about 59 years, R/o H.No. 10-3, Ayyavaripeta Village, H/o Srikurmam, Gara Mandal, Srikakulam District. 18.Guttavalli Ademma, W/o Kuramaiah, Hindu, aged about 45 years, R/o H.No. 50-100, Ayyavaripeta Village, H/o Srikurmam, Gara Mandal, Srikakulam District. 19.Chintu Mallemma, W/o Prahasarao, Hindu, aged about 36 years, R/o H.No.10- 00, Ayyavaripeta Village, H/o Srikurmam, Gara Mandal, Srikakulam District. 20.Baggu Suryahantham @ Surodamma, W/o Bashar Rao, Hindu, aged about 54 years, Rio H.No. 10-115, Ayyavaripeta Village, H/o Srikurmam, Cara Mandal, Srikakulam District. 21.Simma Mallemma, W/o Narasimhulu, Hindu, aged about 38 years, R/o H.No.10- 5, Ayyavaripeta Village, H/o Srikurmam, Gara Mandal, Srikakulam District. 22.Chintu Ramalahshmi, W/o Chinnarao, Hindu, aged about 36 years, R/o H.No.10-47, Ayyavaripeta Village, H/o Srikurmam, Gara Mandal, Srikakulam District. 23.Simma Indumathi, W/o Apparao, Hindu, aged about 44 years, R/o H.No.10-11A, Ayyavaripeta Village, H/o Srikurmam, Gara Mandal, Srikakulam District. 24, Ravada Lakshmi, W/o Simhachalam, Hindu, aged about 50 years, R/o H.No.10- 35, Ayyavaripeta Village, H/o Srikurmam, Gara Mandal, Srikakulam District. 25.Simma Lavanya, W/o Narayana Murthy, Hindu, aged about 44 years, R/o H.No.10-10, Ayyavaripeta Village, H/o Srikurmam, Gara Mandal, Srikakulam District. 26.Simma Anuradha @ Radhamma, W/o Vyluntarao, Hindu, aged about 45 years, R/o H.No. 10-34, Ayyavaripeta Village, H/o Srikurmam, Gara Mandal, Srikakulam District. 27.Palaboina Lakshmi, W/o Suryanarayana, Hindu, aged about 49 years, R/o H.No.10-101, Ayyavaripeta Village, H/o Srikurmam, Gara Mandal, Srikakulam District. 28.Simma Lakshmi, W/o Sriram Murthy, Hindu, aged about 45 years, R/o H.No.10- 11, Ayyavaripeta Village, Elio Srikurmam, Gara Mandal, Srikakulam District. 29.Ravada Lakshmi, W/o Simhachalam, Hindu, aged about 45 years, R/o H.No.10- 15, Ayyavaripeta Village, H/o Srikurmam, Gara Mandal, Srikakulam District. 30. Varabati Parvathi, W/o Suryanarayana, Hindu, aged about 45 years, R/o H.No. 10-59, Ayyavaripeta Village, H/o Srikurmam, Cara Mandal, Srikakulam District. 31.Injarapu Rajeswari, W/o Ramarao, Hindu, aged about 50 years, R/o H.No. 16- 58, Ayyavaripeta Village, H/o Srikurmam, Gara Mandal, Srikakulam District. 32.Gangu Chinnammudu, W/o Adinarayana, Hindu, aged about 48 years, R/o H.No.10-117, Ayyavaripeta Village, H/o Srikurmam, Cara Mandal, Srikakulam District. 33. Simma Chinnammudu, W/o Mallesu, Hindu, aged about 59 years, R/o H.No. 10- 116, Ayyavaripeta Village, H/o Srikurmam, Gara Mandal, Srikakulam District. 34. Laveti Lakshmi, W/o Suryanarayana, Hindu, aged about 45 years, R/o H.No. 10- 99A, Ayyavaripeta Village, H/o Srikurmam, Cara Mandal, Srikakulam District. .... Petitioners AND 1. The State of A.P., Rep. by its Principle Secretary (Revenue), Secretariat, Velagapudi, Amaravathi, Guntur District. 2. The District Collector-cum-Magistrate, Collectorate Compound, Srikallulam, Srikakulam District. The Revenue Divisional Officer, Srikakulam. The Tahsildar, Gara Mandal, Srihakulam District. Bw .... Respondents. Petition under Article 226 of the Constitution of India praying that in the ciréumstances stated in the affidavit filed therewith, the High Court may be pleased to issue any writ or direction or order, more particularly in the nature of writ of mandamus declaring the action of the respondents trying to dispossess the writ petitioners without issuing any notice or without following due process of law from the lawful possession and enjoyment for an extent of 0-01 % cents of house sites for each petitioner granted under DKT by 4th Respondent on. 01-12- 1999 in Sy. No. 42/8 of Ayyavaripeta Village, H/o Srikurmam, Cara Mandal, Srikakulam District as illegal, arbitrary, devoid of jurisdiction and violative of principles of natural justice. 1.A No. 1 of 2020 :- Petition under Order 39 Rule 1 and 2 R/w. Section 151 of CPC praying that in the circumstances stated in the affidavit filed in support of the Writ Petition, the High Court may be pleased to restraining the Respondents from illegal dispossession of the writ petitioners from their respective extent of 0-01 % cents of house sites for each petitioner granted under DKT by 4. Respondent on 01-12-1999 in Sy.No. 42/8 of Ayyavaripeta Village, H/o. Srikurmam, Gara Mandal, Srikakulam District to 3 parties, disturbing or in any manner interfering with the peaceful possession and enjoyment of the writ petitioners in respect of the aforesaid house sites without following due process of law, pending disposal of W.P.No. 10316 of 2020, on the file of the High Court. --~ The petition coming on for hearing, upon perusing the Petition and the affidavit filed in support thereof and the order of the High Court, dated 23.06.2020 made herein and upon hearing the arguments of SRI P. V. RAGHU RAM, Advocate for the Petitioners and of G.P. FOR REVENUE on behalf of respondents, the Court made the following --- ORDER :
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Interim order granted on the earlier occasion, is extended by eight (8) weeks, List the matter after four (4) weeks for filing counter. -- Sd/- M Ramesh Babu ASSISTANT REGISTRAR // TRUE COPY// / Ve for ASSISTANT et RAR To
1.Two CCs to the G.P. for Revenue, High Court of A.P., at Amaravati(OUT) --
2.One CC to Sri P.V. Raghu Ram, Advocate(OPUC) _--
3.One spare copy. _ wen SRL HIGH COURT NJSJ DT.26.08.2020.
NOTE: LIST THE MATTER AFTER FOUR (4) WEEKS FOR FILING COUNTER ORDER W.P.No. 10316 of 2020. EXTENSION OF EARLIER INTERIM ORDER Ol ee 05 9 ge org a a oe *e ao se, ------ woe