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[Cites 0, Cited by 0] [Section 878] [Entire Act]

Bengal Presidency - Subsection

Section 878(c) in Police Regulations, Bengal , 1943

(c)The Reserve officer shall maintain a defaulters' list, i.e., a list of persons punished under clause (b) above and every defaulter shall be placed in the special charge of an officer not below the rank of head constable or naik to be told off for the purpose. This officer shall also attend and take the defaulters' roll call.