Calcutta High Court
M/S. Commercial Clearing Agencies Pvt. ... vs Unoin Of India & Ors on 15 June, 2016
Author: Debangsu Basak
Bench: Debangsu Basak
ORDER SHEET
WP 489 of 2009
IN THE HIGH COURT AT CALCUTTA
Constitutional Writ Jurisdiction
ORIGINAL SIDE
M/S. COMMERCIAL CLEARING AGENCIES PVT. LTD. & ANR.
Versus
UNOIN OF INDIA & ORS.
BEFORE:
The Hon'ble JUSTICE DEBANGSU BASAK
Date : 15th June, 2016.
Appearance:
Mr. K.K. Maiti, Adv.
...for the respondents.
The Court : None appears for the petitioner. The respondent is represented. WP No.489 of 2009 is dismissed for default. The interim order dated June 22, 2009 as extended from time to time is vacated.
(DEBANGSU BASAK, J.) sp2.