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Calcutta High Court

M/S. Commercial Clearing Agencies Pvt. ... vs Unoin Of India & Ors on 15 June, 2016

Author: Debangsu Basak

Bench: Debangsu Basak

ORDER SHEET
                             WP 489 of 2009

                      IN THE HIGH COURT AT CALCUTTA
                    Constitutional Writ Jurisdiction
                              ORIGINAL SIDE




           M/S. COMMERCIAL CLEARING AGENCIES PVT. LTD. & ANR.

                                 Versus

                         UNOIN OF INDIA & ORS.

       BEFORE:
       The Hon'ble JUSTICE DEBANGSU BASAK
       Date : 15th June, 2016.



                                                           Appearance:
                                                  Mr. K.K. Maiti, Adv.
                                                 ...for the respondents.

The Court : None appears for the petitioner. The respondent is represented. WP No.489 of 2009 is dismissed for default. The interim order dated June 22, 2009 as extended from time to time is vacated.

(DEBANGSU BASAK, J.) sp2.