Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 276(2)] [Section 276] [Entire Act]

State of Gujarat - Subsection

Section 276(2)(b) in The Gujarat Panchayats Act, 1993

(b)all rights liabilities and obligations of an existing panchayat (including those arising under any agreement or contract) shall be deemed to be the rights, liabilities and obligations of the successor panchayat;