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[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

State of Goa - Subsection

Section 3(1)(b) in The Goa Sewerage System and Sanitation Services Management Rules, 2010

(b)Site plan showing boundaries, layout of building sewerage showing relative levels of manholes and locations, plumbing lines supplying drinking water, also indicating any other source of water in the premises, duly certified by the plumber holding valid registered license issued by PWD.