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[Cites 0, Cited by 0] [Section 78(2)] [Section 78] [Entire Act]

State of West Bengal - Subsection

Section 78(2)(a) in The West Bengal Co-Operative Societies Act, 1983

(a)he has held such share or interest (save in the case of transfer under sections 80, 81, 83 or 84) for not less than one year; and