Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 34] [Entire Act] State of Rajasthan - Subsection Section 34(a) in The Rajasthan Tax on Entry of Goods Into Local Areas Rules, 1999 (a)by his relative or a person regularly employed by him if such relative or person is duly authorised by him in writing in this behalf, or
