Madhya Pradesh High Court
Kalyan Singh vs The State Of Madhya Pradesh on 25 November, 2021
Author: Atul Sreedharan
Bench: Atul Sreedharan
1 CRA-3104-2021 The High Court Of Madhya Pradesh CRA No. 3104 of 2021 (KALYAN SINGH AND OTHERS Vs THE STATE OF MADHYA PRADESH) 3 Jabalpur, Dated : 25-11-2021 List this case along with CRA No. 2580/21 on 01-12-2021.
(ATUL SREEDHARAN) (SUNITA YADAV)
JUDGE JUDGE
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Date: 2021.11.29 13:01:21 IST