Securities Appellate Tribunal
Jik Industries Limited vs Bse Limited on 4 April, 2025
BEFORE THE SECURITIES APPELLATE TRIBUNAL
MUMBAI
Date: 04.04.2025
Appeal No. 689 of 2024
[Along with Misc. Application No. 1215 of 2024]
JIK Industries Limited ...Appellant
Versus
BSE Limited ...Respondent
Mr. Manish Chhangani, Advocate with Mr. Sumit Yadav,
Mr. Abhay Chauhan and Mr. Atul Agrawal, Advocates i/b The
Law Point for the Respondent-BSE Limited.
WITH
Appeal No. 690 of 2024
[Along with Misc. Application Nos. 1258 of 2024]
JIK Industries Limited ...Appellant
Versus
National Stock Exchange of India Limited ...Respondent
Mr. Rudra Deosthali, Advocate i/b Parinam Law Associates for
the Respondent.
ORDER:
Respondent seeks two weeks time to file reply. Granted.
Call on July 10, 2025.
Justice P. S. Dinesh Kumar Presiding Officer Ms. Meera Swarup Technical Member Dr. Dheeraj Bhatnagar PRERNA Digitally signed Technical Member 04.04.2025 by PRERNA MANISH MANISH KHARE Date: 2025.04.08 PK KHARE 15:52:53 +05'30'