Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Haryana - Section Section 103 in The Haryana Canal and Drainage Rules, 1976 103. No appeal except when expressly given. [Section 65(2)(f)]. - No appeal shall lie from any decision or order given or made except when the same is expressly allowed by the Act or these rules.
