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Uttarakhand High Court

Narayan Dutt Joshi vs State Of Uttarakhand on 17 April, 2015

Author: Alok Singh

Bench: Alok Singh, Servesh Kumar Gupta

CRLA No. 314 onOlZ
Hon'ble Alok Singh, J.

Hon'ble Servesh Kumar Gupta, J None for the appellant.

Mr. D.K. Sharma, Addl. Advocate General assisted by Mr. G.S. Negi, Brief Holder for the State of Uttarakhand/ respondent. In the interest of justice, passed over for the day. (Servesh Kumar Gupta, J.) (Alok Singh, J.) 17.04.2015 SKS