Uttarakhand High Court
Narayan Dutt Joshi vs State Of Uttarakhand on 17 April, 2015
Author: Alok Singh
Bench: Alok Singh, Servesh Kumar Gupta
CRLA No. 314 onOlZ Hon'ble Alok Singh, J.
Hon'ble Servesh Kumar Gupta, J None for the appellant.
Mr. D.K. Sharma, Addl. Advocate General assisted by Mr. G.S. Negi, Brief Holder for the State of Uttarakhand/ respondent. In the interest of justice, passed over for the day. (Servesh Kumar Gupta, J.) (Alok Singh, J.) 17.04.2015 SKS