Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 7 in The Orissa Panchayat Samiti Election Rules, 1991 7. [ [Omitted vide O.G.E. No. 1264 dated 15.11.1995.] * * *][Part-II-A] [Inserted vide O.G.E. No. 1264 dated 15.11.1995.] Division and Reservation of Samiti Constituencies
