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[Cites 0, Cited by 0] [Section 72] [Entire Act]

State of Rajasthan - Subsection

Section 72(4) in Rajasthan Public Procurement Rules, 2012

(4)Performance security is to be furnished as specified and it shall remain valid for a period of 60 days beyond the date of completion of all contractual obligations of the supplier/ contractor, including warranty obligations - maintenance period/defect liability period.