Section 28(5) in The Orissa Animal Contagious Diseases Rules, 1957

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State of Odisha - Subsection

Section 28(5) in The Orissa Animal Contagious Diseases Rules, 1957

(5)If transported within notified area from which place to which place and route to be taken...............................Licence required for...........................

Animals	Number and kind	Male Breed or Female	Age	Identification marks	Name of owner
1	2	3	4	5	6

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State of Odisha - Subsection

Section 28(5) in The Orissa Animal Contagious Diseases Rules, 1957