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Union of India - Section

Section 27 in The Electricity (Supply) Act, 1948

27. Other functions of [the Board or a Generating Company ]

.- [The Board or a Generating Company] [Substituted by Act 115 of 1976, Section 15, for " The Board" (w.e.f. 8.10.1976). ] shall have such further powers and duties as are provided in this Act.