Section 8(6)(iv) in The Haryana Service of Engineers, Class I, Public Works Department (Building and Roads Branch), (Public Health Branch) and (Irrigation Branch) respectively Act, 1995

[Cites 0, Cited by 0] [Section 8(6)] [Section 8] [Entire Act]

(iv)the observations, if any, of the Government on the recommendations of the Committee.

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