Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 21(3)] [Section 21] [Entire Act]

NCT Delhi - Subsection

Section 21(3)(ii) in The Delhi Sikh Gurdwaras Act, 1971

(ii)impose any penalty or set aside, reduce, confirm or enhance the penalty imposed upon any employee of the Committee,