Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Uttar Pradesh - Subsection

Section 3(8) in The U.P. Regulation Of Money-Lending Act, 1976

(8)'registration' means registration under this Act, and ’registered’ shall be constructed accordingly.