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State of Odisha - Section

Section 1 in The Orissa Motor Vehicles (Accidents Claims Tribunal) Rules, 1960

1. Short title, extent and commencement.

(1)These rule may be called the Orissa Motor Vehicle (Accidents Claims Tribunal) Rules, 1960.
(2)These rules shall extend to the whole of Orissa.
(3)These rules shall come into force at once.